Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 33 in The Maharashtra Prevention Of Begging Act, 1959 33. Bonds taken under Act V of 1898. The provisions of Chapter XLII of the Code of Criminal Procedure 1898, shall, so far as may be, apply to bonds taken under this Act.
