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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Uttar Pradesh - Subsection

Section 27(3) in U.P. Zila Panchayats (Central Transferable Cadre) Rules, 1966

(3)The State Government shall thereafter refer to the Commission the two lists along with the gradation list, character rolls and service books of all eligible candidates as also a brief note indicating the reasons for the proposed passing over of seniors, if any.