Section 44(1)(d) in Arunachal Pradesh Panchayat Raj Act, 1997

[Cites 0, Cited by 0] [Section 44(1)] [Section 44] [Entire Act]

(d)Sums on account of taxes, rates, duties, tolls and fees if any, authorized to be levied and received with the approval of the Government;

Legal Document View