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State of Odisha - Section

Section 37 in The Family Courts (Orissa) Rules, 1990

37. Provisions of C. P. C. and Cr. P. C. to apply.

- Save as aforesaid, the provisions of the Civil Procedure Code, 1908 and of the code of Criminal Procedure, 1973, as the case may be, shall apply to the proceedings before the Family Court.