Supreme Court - Daily Orders
The Collector Kandhamal Phulbani vs Sk Maniruddin on 4 December, 2018
ITEM NO.97 REGISTRAR COURT. 2 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR RAJESH KUMAR GOEL
Petition(s) for Special Leave to Appeal (C) No(s). 28257/2018
THE COLLECTOR KANDHAMAL PHULBANI Petitioner(s)
VERSUS
SK MANIRUDDIN Respondent(s)
Date : 04-12-2018 This petition was called on for hearing today.
For Petitioner(s) Mr.Jyoti Prakash Mohanty,Adv.
Mr. Subhasish Mohanty, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
As per postal tracking report qua respondent Nos.1 & 2, notice has been received back undelivered. Ld.counsel for the petitioner shall, within a period of four weeks, file the fresh particulars of the above respondents and he shall also take fresh steps for the service of notice to them within the same period.
Service is complete qua respondent Nos.3 & 4 but no one has entered appearance on their behalf.
List the matter again on 04.02.2019.
RAJESH KUMAR GOEL Registrar SB Signature Not Verified Digitally signed by SUSHMA KUMARI BAJAJ Date: 2018.12.05 10:22:16 IST Reason: