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State of Uttar Pradesh - Section

Section 829 in Rules under the United Provinces Excise Act, 1910

829. Stock book [Form B.W.L. 5].

- The particulars of the gauges, etc. taken at the monthly stock taking in accordance with paragraph 812, will be recorded in Form B.W.L. 5. A total will be made of the L.P. gallons remaining of each class of spirit to enable a balance to be struck in Forms P.D.-12, 13 and 14.