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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(2) in The Special Rules for the Mulit-storeyed and Public Buildings, 1974

(2)"Floor Area Ratio" means the quotient obtained by dividing the total covered area (plinth area) on all floors and 100 by the area of the plot:
Floor area ratio =| Total covered areas of all floors x 100Plot area