Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Article 81(1)] [Article 81] [Constitution] Constitution Subarticle Article 81(1)(a) in Constitution of India (a)not more than five hundred and thirty members chosen by direct election from territorial constituencies in the States, and