Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Calcutta High Court

Skipper Ltd vs North Star Tubes Pvt. Ltd on 7 June, 2013

Author: Patherya

Bench: Patherya

ORDER SHEET
                         EC No. 186 of 2013
                   IN THE HIGH COURT AT CALCUTTA
                    Ordinary Original Civil Jurisdiction
                             ORIGINAL SIDE

                                           SKIPPER LTD
                                            Versus
                                    NORTH STAR TUBES PVT. LTD.

  BEFORE:

  The Hon'ble JUSTICE PATHERYA

Date : 7th June, 2013.

Mr. Jishnu Chowdhury, Mr. Soumabha Ghose, Advs.

...for the decree holder Mr. Lalan Singh, Mr. A. Poddar, Advs.

...for the judgment-debtor The Court : As no affidavit of asset has been filed, let such affidavit be filed by 14th June, 2012. The matter is adjourned for a fortnight.

All parties concerned are to act on a signed photocopy of this order on the usual undertakings.

(PATHERYA, J.) sb/