Calcutta High Court
Skipper Ltd vs North Star Tubes Pvt. Ltd on 7 June, 2013
Author: Patherya
Bench: Patherya
ORDER SHEET
EC No. 186 of 2013
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
SKIPPER LTD
Versus
NORTH STAR TUBES PVT. LTD.
BEFORE:
The Hon'ble JUSTICE PATHERYA
Date : 7th June, 2013.
Mr. Jishnu Chowdhury, Mr. Soumabha Ghose, Advs.
...for the decree holder Mr. Lalan Singh, Mr. A. Poddar, Advs.
...for the judgment-debtor The Court : As no affidavit of asset has been filed, let such affidavit be filed by 14th June, 2012. The matter is adjourned for a fortnight.
All parties concerned are to act on a signed photocopy of this order on the usual undertakings.
(PATHERYA, J.) sb/