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[Cites 0, Cited by 1] [Section 4] [Entire Act]

State of Assam - Subsection

Section 4(2) in Assam Panchayat Employees (Provincialisation) Act, 1999

(2)All employees going on superannuation under the proceeding sub-section shall be eligible to pension or gratuity or both in accordance with the pension rules applicable to the Government servants of equivalent rank.