Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 2 in The Slum Areas (Improvement And Clearance) Rules, 1957 2. Definitions. - In these rules -(a)"Act" means the Slum Areas (Improvement and Clearance) Act, 1956 (96 of 1956);(b)"Form" means a Form appended to these rules.
