Calcutta High Court (Appellete Side)
Central Bureau Of Investigation vs Sh. Bimal Gurung @ Daju on 13 August, 2021
Author: Tirthankar Ghosh
Bench: Tirthankar Ghosh
13.08.2021 IN THE HIGH COURT AT CALCUTTA Item No.2 CRIMINAL REVISIONAL JURISDICTION Ct.No.34 dc.
C.R.R. 50 of 2018 (Via Video Conference) Central Bureau of Investigation versus Sh. Bimal Gurung @ Daju In Re: An Application under Sections 401 and 482 of the Code of Criminal Procedure.
Mr. Anirban Mitra ... For the Petitioner.
Since I am not inclined to take up this matter on my personal ground, let this matter be released from my list.
(Tirthankar Ghosh, J.)