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[Cites 0, Cited by 0] [Section 67(5)] [Section 67] [Entire Act]

Union of India - Subsection

Section 67(5)(iii) in The Juvenile Justice (Care and Protection of Children) Model Rules, 2016

(iii)A duty roster shall be prepared and displayed at some prominent place in the premises of the Child Care Institution by the Person-in-charge.