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[Cites 0, Cited by 0] [Section 3(5)] [Section 3] [Entire Act]

NCT Delhi - Subsection

Section 3(5)(b) in The Delhi Restriction of Uses of Land Act, 1941

(b)make such a declaration in respect of either the whole or a part or parts of the land included within the boundaries specified in the notification under sub-section (2).