Section 4 in The Bureau Of Indian Standards Act, 1986
4. Constitution of Executive Committee
.-(1) The Bureau may, with the prior approval of the Central Government, by notification in the Official Gazette, constitute an Executive Committee which shall consist of the following members, namely:-(a)Director-General of the Bureau, who shall be its ex officio Chairman;(b)such number of members, as may be prescribed.(2)The Executive Committee constituted under sub-section (1) shall perform, exercise and discharge such of the functions, powers and duties of the Bureau as may be delegated to it by the Bureau.
