Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Tamilnadu - Subsection Section 22(2) in Tamil Nadu Panchayats (Elections) Rules, 1995 (2)The roll so prepared shall be published in the manner specified in rule 20 and, on such publication, it shall be the roll for the newly created Panchayat or delimited Ward.
