[Cites 0, Cited by 0]
[Section 34]
[Entire Act]
State of Madhya Pradesh - Subsection
Section 34(2) in The M.P. Stamp Rules 1942
| Description of Stamps | Rates of discount per 100 | |
| On stamp papers of denomination of Rs. 100 orless | On stamp papers of denomination of more than Rs.100 | |
| (1) | (2) | (3) |
| Non-judicial Hundi Stamp & impressed Stamp paper | Rs. Paise 2.00 | Rs. Paise 1.50] |