Delhi High Court - Orders
Vinod Kumar Sachdeva & Anr vs Union Of India & Ors on 6 July, 2022
Author: Siddharth Mridul
Bench: Siddharth Mridul, Amit Sharma
$~S-19
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5802/2016
VINOD KUMAR SACHDEVA & ANR ..... Petitioner
Represented by: Mr. S.K. Rout, Advocate
with Mr. Vijay Kumar,
Advocates.
versus
UNION OF INDIA & ORS ..... Respondent
Represented by: Ms. Astha Tyagi, Advocate
for R-1 & R-2.
Mr. Ashwani Kumar
Dhhatwalia Advocate for
DDA
CORAM:
HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
HON'BLE MR. JUSTICE AMIT SHARMA
ORDER
% 06.07.2022 At joint request of learned counsel appearing on behalf of the parties, list on 22.09.2022.
SIDDHARTH MRIDUL, J.
AMIT SHARMA, J.
JULY 06, 2022/HB Click here to check corrigendum, if any W.P.(C) 5802/2016 Page 1 of 1