Andhra Pradesh High Court - Amravati
Unknown vs High Court Of Andhra Pradesh :: ... on 14 July, 2023
HIGH COURT OF ANDHRA PRADESH :: AMARAVATI
MAIN CASE: WRIT PETITION No.13046 of 2023
PROCEEDING SHEET
Sl. OFFICE
No. DATE ORDER NOTE
3. 14.7.2023 NJS, J
W.P. No.13046 of 2023
Learned Assistant Government
Pleader for Revenue placed a copy of the
brief instructions dated 07.7.2023 received
from the 4th respondent for perusal of this
Court, wherein it is stated that in the light of the orders of this Court dated 12.5.2023, a letter has been addressed to the Medical Officer, SVRKM Government Hospital, Vuyyuru to give their opinion whether re-postmortem is necessary, and the opinion of the Medical Board is awaiting.
In view of the same, list the matter after two (2) weeks.
_________ NJS, J vasu