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Andhra Pradesh High Court - Amravati

Unknown vs High Court Of Andhra Pradesh :: ... on 14 July, 2023

      HIGH COURT OF ANDHRA PRADESH :: AMARAVATI

MAIN CASE: WRIT PETITION No.13046 of 2023

                        PROCEEDING SHEET
Sl.                                                            OFFICE
No. DATE                          ORDER                         NOTE

 3. 14.7.2023 NJS, J
                         W.P. No.13046 of 2023
                   Learned        Assistant    Government
             Pleader for Revenue placed a copy of the
             brief instructions dated 07.7.2023 received
             from the 4th respondent for perusal of this

Court, wherein it is stated that in the light of the orders of this Court dated 12.5.2023, a letter has been addressed to the Medical Officer, SVRKM Government Hospital, Vuyyuru to give their opinion whether re-postmortem is necessary, and the opinion of the Medical Board is awaiting.

In view of the same, list the matter after two (2) weeks.

_________ NJS, J vasu