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Supreme Court - Daily Orders

Justice K.S.Puttaswamy(Retd) And Anr. vs Union Of India And Ors. on 13 February, 2018

Bench: Chief Justice, A.K. Sikri, A.M. Khanwilkar, D.Y. Chandrachud, Ashok Bhushan

     WP(C) 494/12
                                           1

     ITEM NO.501                   COURT NO.1                  SECTION PIL-W

                         S U P R E M E C O U R T O F     I N D I A
                                 RECORD OF PROCEEDINGS

                           Writ Petition (Civil) No.494/2012


     JUSTICE K.S. PUTTASWAMY (RETD.) AND ANR.               Petitioner(s)

                                          VERSUS

     UNION OF INDIA AND ORS.                                Respondent(s)

     (With appln.(s) for impleading party, clarification/direction and
     intervention)

     WITH W.P.(C) No.833/2013 (PIL-W)
     W.P.(C) No.829/2013 (PIL-W)
     W.P.(C) No.932/2013 (PIL-W)
     W.P.(C) No.37/2015 (PIL-W)
     W.P.(C) No.220/2015 (PIL-W)
     W.P.(C) No.231/2016 (PIL-W)
     W.P.(C) No.797/2016 (PIL-W)
     W.P.(C) No.342/2017 (PIL-W)
     W.P.(C) No.372/2017 (X)
     W.P.(C) No.841/2015 (X)
     W.P.(C) No.1058/2017 (PIL-W)
     W.P.(C) No.966/2017 (PIL-W)
     W.P.(C) No.1014/2017 (PIL-W)
     W.P.(C) No.1002/2017 (PIL-W)
     W.P.(C) No.1056/2017 (X)
     S.L.P.(Crl) No.2524/2014 (II-A)
     T.C.(C) No.151/2013 (XVI -A)
     T.C.(C) No.152/2013 (XVI -A)
     T.P.(C) No.1797/2013 (XVI -A)
     T.P.(C) No.1796/2013 (XVI -A)
     T.P.(C) No.313/2014 (XVI -A)
     T.P.(C) No.312/2014 (XVI -A)
     T.P.(C) No.921/2015 (XVI -A)
     CONMT.PET.(C) No.144/2014 In W.P.(C)       No.494/2012 (PIL-W)
     CONMT.PET.(C) No.674/2015 In W.P.(C)       No.829/2013 (PIL-W)
     CONMT.PET.(C) No.470/2015 In W.P.(C)       No.494/2012 (PIL-W)
     CONMT.PET.(C) No.444/2016 In W.P.(C)       No.494/2012 (PIL-W)
     CONMT.PET.(C) No.608/2016 In W.P.(C)       No.494/2012 (PIL-W)
     CONMT.PET.(C) No.844/2017 In W.P.(C)
Signature Not Verified
                                                No.494/2012 (PIL-W)
     CONMT.PET.(C) No.34/2018 In W.P.(C)
Digitally signed by
CHETAN KUMAR
Date: 2018.02.13
                                                No.1014/2017
17:54:16 IST
Reason:




     Date : 13-02-2018 This petition was called on for hearing today.
WP(C) 494/12
                                      2

CORAM :
               HON'BLE    THE   CHIEF JUSTICE
               HON'BLE    MR.   JUSTICE A.K. SIKRI
               HON'BLE    MR.   JUSTICE A.M. KHANWILKAR
               HON'BLE    DR.   JUSTICE D.Y. CHANDRACHUD
               HON'BLE    MR.   JUSTICE ASHOK BHUSHAN


For Petitioner(s)   Mr.   Anish Kumar Gupta, AOR
                    Mr.   Avdhesh Kumar Singh, Adv
                    Mr.   Chandra Shekhar Suman, Adv.
                    Mr.   R.K. Rajwanshi, Adv.
                    Ms.   Rita Gupta, Adv.
                    Ms.   Deepshikha Bharati, Adv.

                    Mr. Shadan Farasat, AOR

                    Mr. Shyam Divan, Sr. Adv.
                    Mr. Pratap Venugopal, Adv.
                    Anuj Sarma, Adv.
                    Udayaditya Banerjee, Adv.
                    Ms. Prasanna S., Adv.
                    Ms. Samiksha Gadiyal, Adv.
                    Ms. Kritika Bharadwaj, Adv.
                    Ms. Kanikat Kalaiyarasan, Adv.
                    M/s. K J John And Co, AOR

                    Ms. Jyoti Mendiratta, AOR

                    Mr. Shyam Divan, Sr. Adv.
                    Mr. Abhishek Atrey, AOR
                    Ms. Vidyottma, Adv.

                    Mr.   Gopal Subramanium, Sr. Adv.
                    Mr.   Pavan Bhushan, Adv.
                    Mr.   Jayavardhan Singh, Adv.
                    Mr.   Talha Rahman, Adv.
                    Mr.   Hitesh Saini, Adv.
                    Ms.   Archana Pathak Dave, AOR

                    Mr. Vipin Nair, AOR

                    Mr. Bhanu Pratap Singh, Adv.
                    Mr. Sarthak Chaudhary, Adv.
                    Mr. Pranaya Kumar Mohapatra, AOR

                    Mr. Kapil Sibal, Sr. Adv.
                    Mr. Koshy John, Adv.
                    Md. Nizam Pasha, Adv.
                    Ms. Anusha Nagarajan, Adv.
                    Mr. Adit Pujari, Adv.
                    Mrs. Pragya Baghel, AOR
WP(C) 494/12
                                   3

                    Ms. Ranjeeta Rohatgi, Adv.
                    Ms. Samten Doma, Adv.

                    Mr. Deepayan Mandal, AOR

                    Ms.   Vrinda Bhandari, Adv.
                    Mr.   N. Sai Vinod, Adv.
                    Mr.   Gautam Bhatia, Adv.
                    Mr.   T. V. S. Raghavendra Sreyas, AOR

                    Petitioner-in-person

                    Ms. Meenakshi Arora, Sr. Adv.
                    Mr. Rahul Narayan, AOR

                    Mr. Amit Meharia, Adv.
                    Ms. Tannishtha Singh, Adv.
                    Ms. Aishwarya Kumar, Adv.
                    Ms. Ayushi gupta, Adv.
                    M/s. Meharia & Company

                    Mr. Prashant Bhushan, AOR
                    Ms. Cheryl D’souza, Adv.

                    Mr.   Gopal Subramanium, Sr. Adv.
                    Ms.   Aishwarya Bhati, AOR
                    Mr.   Jaideep Singh, Adv.
                    Mr.   Anirben Sen, Adv.
                    Mr.   Gopal Thiruman, Adv.
                    Mr.   Pavan Bhushan, Adv.
                    Mr.   Jayavardhan Singh, Adv.
                    Ms.   Vaidruti Mishra, Adv.
                    Ms.   Wimbie V.T. Sangma, Adv.
                    Ms.   Chitrangada Rashtravarde, Adv.

                    Mr. Gautam Talukdar, AOR

For Respondent(s)   Mr.   K.K. Venugopal, AG
                    Mr.   Zoheb Hossain, AOR
                    Ms.   Ankur Talwar, Adv.
                    Ms.   Shraddha Deshmukh, Adv.
                    Mr.   Rajat Nair, Adv.
                    Ms.   Adeeba Mujahid, Adv.
                    Mr.   Rajendra Dangwal, Adv.
                    Mr.   Piyush Goyal, Adv.
                    Mr.   Palash Maheshwari, Adv.
                    Mr.   Fahad Khan, Adv.
                    Ms.   Bhavita Kumar, Adv.
                    Mr.   Kanu Aggarwal, Adv.
                    Mr.   R. Balasubramanian, Adv.
                    Ms.   Aarti Sharma, Adv.
WP(C) 494/12
                              4

               Ms. Mishi Choudhary, Adv.
               Ms. Vaishali Verma, Adv.
               M/s. Lawyer S Knit & Co.

               M/s.    Meharia & Company

               Mr.   Sajan Poovayya, Sr. Adv.
               Mr.   Priyadarshi Banerjee, Adv.
               Mr.   Pratibhanu Kharola, Adv.
               Mr.   Saransh Kumar, Adv.
               Mr.   Saransh Jain, Adv.
               Mr.   Madhavam Sharma, Adv.
               Mr.   Meka Venkata Rama Krishna, Adv.
               Mr.   E. C. Agrawala, AOR

               Mr. Milind Kumar, AOR

               Ms. Aishwarya Bhati, AOR

               Mr. M. Shoeb Alam, AOR

               Mr. Dinkar Kalra, AOR

               Mr. Gopal Singh, AOR
               Mr. Rituraj Biswas, Adv.

               Ms. Rashmi Singhania, AOR

               Mr. Jayant Bhushan, Sr. Adv.
               Mr. Kuldeep S. Parihar, Adv.
               Mr. H. S. Parihar, AOR

               Mr. Mohit D. Ram, AOR

               Mr. S. Udaya Kumar Sagar, AOR
               Mr. Mrityunjai Singh, Adv.

               Mr. Guntur Prabhakar, AOR
               Ms. Prerna Singh, Adv.

               Mr. Tapesh Kumar Singh, AOR
               Mohd. Waquas, Adv.
               Mr. Aditya Pratap Singh, Adv.

               Ms. Savita Singh, AOR

               Mr. Jayant Mohan, AOR
               Ms. Meenakshi Chatterjee, Adv.

               Mr. Sanjay Kapur, AOR
               Ms. Mansi Kapur, Adv.
               Ms. Megha Karnwal, Adv.
WP(C) 494/12
                              5

               Ms. Shubhra Kapur, Adv.

               Mr.   Zoheb Hossain, Adv.
               Ms.   Rohini Musa, Adv.
               Mr.   Nishant Ramakantrao Katneshwarkar, AOR
               Ms.   Deepa Kulkarni, Adv.

               Mr.   Ranjan Mukherjee, AOR
               Mr.   S. Bhawani, Adv.
               Ms.   Garima Bose Dey, Adv.
               Mr.   Daniel Stone Lyngdoh, Adv.

               Mr. K.N. Madhusoodhanan, Adv.
               Ms. Nitya Madhusoodhanan, Adv.
               Mr. T. G. Narayanan Nair, AOR

               Mr. V. G. Pragasam, AOR
               Mr. S. Prabu Ramasubramanian, Adv.
               Mr. S. Manuraj, Adv.

               Mr. Jagjit Singh Chhabra, AOR

               Mr. Jatinder Kumar Bhatia, AOR
               Mr. Ashutosh Kumar Sharma, Adv.

               Mr. Abhinav Mukerji, AOR

               Mr. Mishra Saurabh, AOR

               Mr. Manish Vashishtha, AOR

               Mr.   Anil Grover, Adv.
               Ms.   Noopur Singhal, Adv.
               Mr.   Shivam Kumar, Adv.
               Mr.   Sanjay Kumar Visen, AOR

               Ms. Ruchi Kohli, AOR

               Mr.   S. Mukherjee, Adv.
               Mr.   Manoj K. Mishra, AOR
               Mr.   Umesh Dubey, Adv.
               Mr.   Ashish Kumar Mishra, Adv.
               Mr.   Sandeep Kumar Dwivedi, Adv.

               Ms. Aruna Mathur, Adv.
               Mr. Avneesh Arputham, Adv.
               Ms. Anuradha Arputham, Adv.
               Ms. Simran Jeet, Adv.
               M/s. Arputham Aruna And Co.

               Mr. J.S. Attri, Sr. Adv.
               Mr. Varinder Kumar Sharma, AOR
WP(C) 494/12
                              6

               Mr. Chandra Nand Jha, Adv.
               Mr. Sanjeev Kumar, Adv.

               M/s.    Corporate Law Group

               Mr. Aniruddha P. Mayee, AOR

               Mr. Garvesh Kabra, AOR

               Mr. Harish Pandey, AOR

               Mr. R. Sudhinder, Adv.
               Mr. Ashok Mathur, AOR
               Ms. Amrita Sarkar, Adv.

               Mrs. Anil Katiyar, AOR

               Mr. Anip Sachthey, AOR

               Mr.   Rakesh Dwivedi, Sr. Adv.
               Ms.   Hemantika Wahi, AOR
               Ms.   Shodhika Sharma, Adv.
               Ms.   Sansriti Pathak, Adv.

               Ms. Anitha Shenoy, AOR

               Ms.   Radhika Chaturvedi, Adv.
               Mr.   Hitesh Kumar Sharma, Adv.
               Mr.   S.K. Rajora, Adv.
               Dr.   (Mrs. ) Vipin Gupta, AOR

               Mr.   Kapil Sibal, Sr. Adv.
               Mr.   Koshy John, Adv.
               Md.   Nizam Pasha, Adv.
               Ms.   Anusha Nagarajan, Adv.
               Mr.   Suhaan Mukherjee, Adv.
               Mr.   Adit Pujari, Adv.
               Mr.   Raja Chatterjee, Adv.
               Mr.   Piyush Sachdev, Adv.
               Ms.   Runa Bhuyan, Adv.
               Mr.   Adeel Ahmed, Adv.
               Ms.   Shikha Agarwal, Adv.
               Mr.   Soumitra G. Chaudhuri, Adv.
               Mr.   Chanchal Kumar Ganguli, AOR
               Ms.   Shikha Aggarwal, Adv.

               Intervenor-in-person, AOR

               Mr. Amit Sharma, AOR

               Applicant-in-person, AOR
WP(C) 494/12
                              7

               Mr.   Nipun Saxena, Adv.
               Mr.   Namit Saxena, Adv.
               Mr.   Devanshu Sajlan, Adv.
               Mr.   Aditya P. Arora, Adv.
               Mr.   Digant Kallol Dev, Adv.
               Ms.   Pallavi Pratap, AOR

               Mr. Jogy Scaria, AOR

               Mr. Wills Mathews, Adv.
               Mr. Giensh P., Adv.
               Mr. Rabin Majumder, AOR

               M/s.    Khaitan & Co.

               Mr. Harsh Kaushik, AOR

               Mr. K. R. Sasiprabhu, AOR

               Mrs. Pragya Baghel, AOR

               Mr. Mudit Sharma, AOR

               Mr. Nishe Rajan Shonker, Adv.
               Mrs. Annu K. Joy, Adv.
               Mr. Alam Anwar, Adv.
               Mr. Reegan S. Bel, Adv.
               Mr. Manav Vohra, Adv.
               Mr. Krishna Dev J., Adv.
               Mr. Amith Krishnan, Adv.
               Mr. Mohammed Sadique T.A., Adv.
               Ms. Svadha Shankar, Adv.
               Mr. Alim Anvar, Adv.

               Mr. Leishangthem Roshmani Kh., Adv.

               Mr.   Saikrishna Rajgopal, Adv.
               Mr.   Julien George, Adv.
               Ms.   Arundhati Gopal, Adv.
               Mr.   Arjun Ranganathan, Adv.
               Mr.   Nikhil Nayyar, Adv.

               Mr. P.R. Kovilan, Adv.
               Mrs. Geetha Kovilan, Adv.

               Mr. P.V. Surendranath, Sr. Adv.
               Ms. Lekha Sudhakrana, Adv.
               Ms. Resmitha R. Chandran, Adv.

               Mr. Ratan Kr. Choudhuri, Adv.
               Mr. Jayesh Gaurav, Adv.
WP(C) 494/12
                                     8

                      Mr.   Edward Belho, Adv.
                      Ms.   K. Enatoli Sejma, Adv.
                      Mr.   Amit Kumar Singh, Adv.
                      Mr.   K. Luikang Michael, Adv.

                      Mr. Syed Jafar Alam, Adv.
                      Ms. Shivani Khandekar, Adv.
                      Mr. Z.H. Isaac Haiding, Adv.

                      Mr.   Prasanna S., Adv.
                      Ms.   Stuti Vatsa, Adv.
                      Mr.   Kumar Shivam, Adv.
                      Ms.   Srinidhi Rao, Adv.
                      Mr.   Priyam Liz Cherian, Adv.
                      Ms.   Nehmat Kaur, Adv.

                      Dr. Anindita Pujari, Adv.
                      Ms. Kavita Bhardawaj, Adv.

                      Mr. Bhupesh Narula, Adv.
                      Mr. K.V. Jagdishvaran, Adv.
                      Mrs. G. Indira, Adv.

                      Mr.   S.S. Shamshery, Adv.
                      Ms.   Shardha Deshmukha, Adv.
                      Mr.   Rajat Nair, Adv.
                      Ms.   R. Bala Subramaniyam, Adv.
                      Mr.   Zohib Hussain, Adv.
                      Mr.   Raj Bahadur, Adv.

                      Mr.   Anirudh Wadhawa, Adv.
                      Mr.   Atul Shankar Vinod, Adv.
                      Mr.   Dileep Pillai, Adv.
                      Mr.   Bharghav Thali, Adv.
                      Mr.   M.P. Vinod, Adv.

                      Mr. K.V. Vijayakumar, Adv.
                      Ms. Maitreyee Mishra, Adv.

                      Mr. Karan Bharihke, Adv.

                      Mr. Devadatt Kamat, Adv.
                      Mr. Joseph Aristotle S., Adv.
                      Mrs. Priya Aristotle, Adv.
                      Mr. Rajesh Inamdar, Adv.
                      Mr. Ashish Yadadv, Adv.
                      Mr. Javedur Rehman, Adv.
                      Mr. Aditya Bhat, Adv.



               UPON hearing the counsel the Court made the following
WP(C) 494/12
                                            9

                                     O R D E R

Mr. Kapil Sibal, learned senior counsel appearing for the petitioner in Writ Petition (C) No.841 of 2017, concluded his arguments. Thereafter, Mr. Gopal Subramanium, learned senior counsel appearing for the petitioners in Writ Petition (C) Nos.37 of 2015 and 829 of 2013 , commenced his argument.

Let the matter be listed for further hearing on 15th February, 2018.

               (Chetan Kumar)                                  (H.S. Parasher)
                Court Master                                Assistant Registrar