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[Cites 0, Cited by 0] [Section 17] [Entire Act]

Nagpur Province - Subsection

Section 17(2) in The City of Nagpur Corporation Act, 1948

(2)A Corporation constituted upon the dissolution of the Corporation before the expiration of its duration shall continue only for the remainder of the period for which the dissolved Corporation would have continued under sub-section (1), had it not been so dissolved.]