Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 4] [Entire Act] Union of India - Subsection Section 4(2) in Motor Vehicles Act, 1939 (2)Subject to the provisions of section 14, no person under the age of twenty years shall drive a transport vehicle in any public place.[* * * *] [Sub-section (3) omitted by Act 20 of 1942, section 3 (w.e.f. 2.3.1970).]
