Punjab-Haryana High Court
Haryana State Industrial Development ... vs Shakuntla Devi And Others on 12 November, 2013
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. No. 5226 of 2010(O&M)
Date of Decision: 12.11.2013.
Haryana State Industrial Development Corporation, now known as
Haryana State Industrial & Infrastructure Development Corporation
Ltd.
........Appellant
Versus
Shakuntla Devi and others
.........Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL
Present: Mr. Kamal Sehgal, Advocate for the appellant.
Mr. Kunal Garg, AAG, Haryana.
*****
Rajesh Bindal, J.
For orders, see detailed reasons recorded in a separate order passed today in RFA No.5224 of 2010 titled as Haryana State Industrial Development Corporation Vs. Kanshi Ram and others.
12.11. 2013 (Rajesh Bindal)
anjal Judge
Anjal Gupta
2013.12.07 10:35
I attest to the accuracy and
integrity of this document
high court chandigarh