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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(1)(b) in Tamil Nadu Rosewood Trees (Conservation) Act, 1994

(b)for a second or subsequent offences, the term of such imprisonment shall not be less than three yea rs and such fine shall not be less than fifteen thousand rupees.