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[Cites 0, Cited by 0] [Section 71(4)] [Section 71] [Entire Act]

State of Tripura - Subsection

Section 71(4)(i) in The Tripura Co-operative Societies Rules, 1976

(i)whether the auditor had obtained all the information and explanations which to the best of his knowledge and belief were necessary for the purpose of his audit;