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[Cites 0, Cited by 0] [Section 84(02)] [Section 84] [Entire Act]

State of Gujarat - Subsection

Section 84(02)(o3) in The Bombay Public Trusts Act, 1950

(o3)[ the interval at which a committee shall meet and the procedure it shall follow under section 56j] [This clause was inserted, by Bombay 6 of 1960, Section 39(c).];