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State of Uttar Pradesh - Section

Section 8 in The U.P. Employees State Insurance Scheme Labour Medical Services Ayurvedic Pharmacist Service Rules, 1995

8. Academic qualification.

- A candidate for direct recruitment to a post in Service must have passed the Intermediate Examination of the Board of High School and Intermediate Education, Uttar Pradesh with Biology as one of the subject or an examination recognized by the Government as equivalent thereto and must hold a diploma in Ayurvedic Pharmacy from an institution recognised by the Government. He must also be registered with the Indian Medical Board, Uttar Pradesh.