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Bombay High Court

Mac Impex vs Benin Negoce Et Commerce International ... on 11 July, 2022

Author: R. I. Chagla

Bench: R. I. Chagla

          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              ORDINARY ORIGINAL CIVIL JURISDICTION

                    INTERIM APPLICATION NO. 672 OF 2020
                                    In
                       COMMERCIAL SUIT 853 OF 2018

          Mac Impex                                             ....PETITIONER
                      V/S
          Benin Negoce Et Commerce International (bnci),
                                                    ....RESPONDENT

Sarl And 4 Ors WITH NOTICE OF MOTION IN COMMERCIAL DIVISION MATTERS NO. 1432 OF 2018 In Commercial Suit 853 OF 2018 Mac Impex ....PETITIONER V/S Benin Negoce Et Commerce International (bnci), ....RESPONDENT Sarl And 4 Ors Appearance not given by Advocate for Applicant. Mr. Aditya A. Kavale i/b Parashant Kulkarni for the defendant nos.1 to 3. Ms. Sumi Soman for defendant no.5.

CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 11th July, 2022 P.C. :

S. O. to 25/07/2022 .
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