Supreme Court - Daily Orders
National Highway Authority Of India vs Oriental Structural Engineers ... on 14 January, 2015
Bench: Dipak Misra, Uday Umesh Lalit
CA 686/13
1
ITEM NO.303+304 COURT NO.6 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No.686 of 2013
NATIONAL HIGHWAY AUTHORITY OF INDIA Appellant(s)
VERSUS
ORIENTAL STRUCTURAL ENGINEERS PVT. LTD. Respondent(s)
(With interim relief and office report)
WITH S.L.P.(C) No.38162/2012
(With interim relief and office report)
S.L.P.(C) No.38168/2012
(With interim relief and office report)
C.A. No.6982/2013
(With interim relief and office report)
S.L.P.(C) No.9843/2013
(With interim relief and office report)
S.L.P.(C) No.12897/2013
(With interim relief and office report)
S.L.P.(C) No.15971/2013
(With interim relief and office report)
S.L.P.(C) No.17563/2013
(With interim relief and office report)
S.L.P.(C) No.17575/2013
(With interim relief and office report)
S.L.P.(C) No.19769/2013
(With interim relief and office report)
S.L.P.(C) No.21357/2013
(With interim relief and office report)
S.L.P.(C) No.23126/2013
(With interim relief and office report)
S.L.P.(C) No.32157/2013
(With office report)
S.L.P.(C) No.38174/2013
(With interim relief and office report)
S.L.P.(C) No.721/2014
(With appln.(s) for directions and office report)
S.L.P.(C) No.9223/2014
Signature Not Verified
(With interim relief and office report)
Digitally signed by
Chetan Kumar
Date: 2015.01.21
S.L.P.(C) No.9494/2014
16:12:35 IST
Reason:
(With interim relief and office report)
S.L.P.(C) No.18149/2014
(With interim relief and office report)
CA 686/13
2
S.L.P.(C) No.24052/2014
(With interim relief and office report)
C.A. No.7141/2012
(With interim relief and office report)
C.A. No.7142-7144/2012
(With interim relief and office report)
C.A. No.7145/2012
(With interim relief and office report)
C.A. No.7182-7183/2012
(With interim relief and office report)
S.L.P.(C) No.25132/2013
(With interim relief and office report)
S.L.P.(C) No.18159/2014
(With interim relief and office report)
S.L.P.(C) No.36693/2013
(With interim relief and office report)
Date : 14/01/2015 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Appellant(s) Mr. Parag P. Tripathi, Sr. Adv.
Ms. Indu Malhotra, Sr. Adv.
Mr. Mukesh Kumar, Adv.
Ms. Monisha Handa, Adv.
Mr. Varun Singh, Adv.
for M/s. M. V. Kini & Associates
Dr. Abhishek Manu Singhvi, Sr. Adv.
Mr. Sameer Parekh, Adv.
Mr. Sumit Goel, Adv.
Mr. Shashank Kumar, Adv.
Ms. Pallavi Sharma, Adv.
Mr. Utsav Trivedi, Adv.
Mr. Anurag Tripathi, Adv.
Mr. Lzajean Ahmad, Adv.
for M/s. Parekh & Co.
Mr. Huzefa Ahmadi, Sr. Adv.
Mr. Rohan Sharma, Adv.
Mr. Vikrant Pachnanda, Adv.
Mrs. Shally Bhasin Maheshwari, AOR
CA 686/13
3
SLP 18159/14 Ms. Indu Malhotra, Sr. Adv.
Mrs. Gunjan S. Jain, Adv.
Mr. Mukesh Kumar, Adv.
Mr. Praveen Jain, Adv.
Mr. Varun Singh, Adv.
for M.V. Kini & Associates
Mr. Amit George, Adv.
Mr. Mohan Das K.K., Adv.
Mrs. S. Geetha, Adv.
Mr. R. Sathish, AOR
CA 7142-44/12 Mr. Krishna vijay Singh, Adv.
Mr. Yakesh Anand, Adv.
Mr. Sanjeev Anand, AOR
Mr. Nachiketa Goyal, Adv.
Mr. Rishabh Arora, Adv.
Ms. Ankita Rai, Adv.
Mr. Murari Kumar, Adv.
CA 7182-83/12 Mr. Naresh Kaushik, Adv.
Mr. Sanjeev K. Bhardwaj, Adv.
Mrs. Latika Kaushik, AOR
SLP 25132/13 Mr. Chirag M. Shroff, AOR
For Respondent(s) Mr. Anil Airi, Adv.
Mr. Shashank Khurana, Adv.
Mr. Devendra Singh, AOR
Mr. Biswajit Das, Adv.
Mrs. Priya Puri, AOR
Ms. Naqyanika Pattnaik, Adv.
Mr. Ankit Baria, Adv.
Mr. Aniruddha P. Mayee, AOR
M/s. M.V. Kini & Associates
M/s. Parekh & Co.
CA 7145/12 Mr. Sanjeev Anand, AOR
SLP 25132/13 Mr. P.P. Khurana, Sr. Adv.
Mr. Ravi Prakash, Adv.
Mr. Nitish Gupta, Adv.
Mr. Chandra Prakash, AOR
SLP 36693/13 Mr. Chirag M. Shroff, AOR
CA 686/13
4
UPON hearing the counsel the Court made the following
O R D E R
List these matters on 8th April, 2015, at 2.00 p.m. (Chetan Kumar) (H.S. Parasher) Court Master Court Master