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[Cites 0, Cited by 0] [Section 72] [Entire Act]

NCT Delhi - Subsection

Section 72(1) in The Delhi Agricultural Produce Marketing (Election) Rules, 2000

(1)No person shall print or publish, or cause to be printed or published, any election pamphlet - poster which does not bear on its face the names and address of the printer and the publisher thereof.