Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Rajasthan - Subsection

Section 37(8) in The Bonded Labour System (Abolition) Ordinance, 1975

(8)Notwithstanding anything hereinbefore contained in this section, the Comptroller and Auditor General of India may, either of his own motion or on a request received in this behalf from the State Government, undertake such audit and at such time as he may consider necessary.