Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Gujarat - Subsection

Section 23(5) in Indian Institute of Teacher Education, Gujarat Act, 2010

(5)to advise the University on all academic matters and submit to the Executive Council the details of the academic calendar and feasibility reports on academic programmes;