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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(2)(e) in The Rajasthan Law And Judicial Department Manual, 1952

(e)to represent Government in any civil, criminal or quasi criminal proceedings of special importance in the High Court, or in any court, or before any authority in the State, if his services are requisitioned by Government;