Patna High Court - Orders
Yogeshwar Prasad Singh vs The Bihar State Financial Corp on 4 July, 2011
Author: Kishore K. Mandal
Bench: Kishore K. Mandal
IN THE HIGH COURT OF JUDICATURE AT PATNA
CWJC No.1324 of 2011
Yogeshwar Prasad Singh
Versus
The Bihar State Financial Corporation
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3 04.07.2011Counsels for the petitioner and respondent Corporation are present.
Both parties pray for adjournment/accommodation, but for different reasons.
Post this matter after two weeks as the last zero item. The parties shall complete the pleadings in the meanwhile.
( Kishore K. Mandal, J) pkj