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Patna High Court - Orders

Yogeshwar Prasad Singh vs The Bihar State Financial Corp on 4 July, 2011

Author: Kishore K. Mandal

Bench: Kishore K. Mandal

                 IN THE HIGH COURT OF JUDICATURE AT PATNA
                                 CWJC No.1324 of 2011
                                Yogeshwar Prasad Singh
                                            Versus
                         The Bihar State Financial Corporation
                                          -----------

3   04.07.2011

Counsels for the petitioner and respondent Corporation are present.

Both parties pray for adjournment/accommodation, but for different reasons.

Post this matter after two weeks as the last zero item. The parties shall complete the pleadings in the meanwhile.

( Kishore K. Mandal, J) pkj