Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 71 in The Orissa Agricultural Produce Markets Rules, 1958 71. Weighment or measuring by licensed weighmen or measurers. - In the case of a sale or purchase of agricultural produce. All weighment and measuring shall be done by licensed weighmen and measurers.
