Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Tamilnadu - Subsection Section 9(a) in Tamil Nadu Legislative Assembly Travelling Allowance Rules, 1955 (a)A member's "usual place of residence" shall be such place as may be specified and certified by him and registered in the office of the Assembly as such.
