Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Odisha - Subsection Section 2(g) in Orissa Universities Act, 1989 (g)"District" and "Subdivision" shall respectively mean the District and Subdivision within the meaning of the Orissa Revenue Administrative (Units) Act, 1963 (Orissa Act 22 of 1963).;
