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Commissioner Of Income Tax - 06 vs Icici Prudential Life Insurance Co. ... on 25 November, 2016

Bench: Kurian Joseph, Rohinton Fali Nariman

     ITEM NO.29                               COURT NO.8                    SECTION IIIA

                                  S U P R E M E C O U R T O F            I N D I A
                                          RECORD OF PROCEEDINGS

     Petition(s)                for   Special    Leave     to   Appeal     (C)......CC   No(s).
     4208/2016

     (Arising out of impugned final judgment and order dated                         20/07/2015
     in ITA No. 288/2014 passed by the High Court Of Bombay)

     COMMISSIONER OF INCOME TAX - 06                                         Petitioner(s)

                                                     VERSUS

     ICICI PRUDENTIAL LIFE INSURANCE CO. LTD.                                Respondent(s)

     I.A. 1/2016 (with c/delay in filing SLP and office report)

     WITH
     S.L.P.(C)...CC No. 7907/2016
     (With appln.(s) for c/delay in filing SLP and Office Report)
     S.L.P.(C)...CC No. 11608/2016
     (With appln.(s) for c/delay in filing SLP and Office Report)
     S.L.P.(C)...CC No. 10978/2016
     (With appln.(s) for c/delay in filing SLP and Office Report)

     Date : 25/11/2016 These applications were called on for hearing
     today.

     CORAM :                HON'BLE MR. JUSTICE KURIAN JOSEPH
                            HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN

     For Petitioner(s)                    Mr. P. S. Narasimha, ASG
                                          Mr. M. Rambabu, Av.
                                          Mr. Arijit Prasad, Adv.
                                          Ms. Diksha Rai, Adv.
                                          Mr. H. R. Rao, Adv.
                                          Mrs. Anil Katiyar, Adv.

     For Respondent(s)                    Mr. Ranjit B. Raut, Adv.
                                          Ms. Bina Gupta, Adv.

                            UPON hearing counsel the Court made the following
                                            O R D E R

Delay condoned.

Leave granted.

Tag with Civil Appeal No. 4745 of 2016.

(Jayant Kumar Arora) (Renu Diwan) Court Master Assistant Registrar