Supreme Court - Daily Orders
Dish Tv India Limited vs Union Of India on 2 May, 2023
Author: Hrishikesh Roy
Bench: Hrishikesh Roy
ITEM NO.1721 COURT NO.16 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
MISCELLANEOUS APPLICATION Diary No(s). 15307/2023
DISH TV INDIA LIMITED Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(IA No. 74789/2023 - CONDONATION OF DELAY IN FILING APPLICATION FOR
RESTORATION
IA No. 74788/2023 - RESTORATION)
Date : 02-05-2023 This matter was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE HRISHIKESH ROY
[IN CHAMBER]
For Petitioner(s) Mr. Aakarshan Aditya, AOR
Mr. Vivek Sarin, Adv.
Mr. Dibya Prashant Singh, Adv.
Mr. Satish C Kaushik, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Mr. Aakarshan Aditya, learned counsel submits that I.A. No. 74788 of 2023 is not being pressed as the petitioner will explore other legal options.
Accordingly, I.A. No. 74788 of 2023 stands dismissed as withdrawn.
Miscellaneous Application stands disposed of. (NITIN TALREJA) (KAMLESH RAWAT) COURT MASTER (SH) Signature Not Verified ASSISTANT REGISTRAR Digitally signed by NITIN TALREJA Date: 2023.05.04 17:51:40 IST Reason: