Delhi High Court - Orders
Mep Infrastructure Developers Ltd vs South Delhi Municipal Corporation And ... on 6 February, 2024
Author: Sachin Datta
Bench: Sachin Datta
$~31
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3426/2022 and CM APPLs.10017/2022, 10018/2022,
19720/2022
MEP INFRASTRUCTURE DEVELOPERS LTD...... Petitioner
Through: Mr. Mahesh Agrawal, Ms. Aarushi
Tiku and Mr. Rishabh Jain, Advs.
versus
SOUTH DELHI MUNICIPAL CORPORATION AND ORS.
..... Respondents
Through: Mr. Sanjay Vashishtha, SC and Mr.
Vishal Kumar, Advs. for SDMC.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 06.02.2024 List the matter before another bench, subject to orders of Hon'ble the Chief Justice, on 27.02.2024.
SACHIN DATTA, J FEBRUARY 6, 2024/cl This is a digitally signed order.
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