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Delhi High Court - Orders

Mep Infrastructure Developers Ltd vs South Delhi Municipal Corporation And ... on 6 February, 2024

Author: Sachin Datta

Bench: Sachin Datta

                                    $~31
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(C) 3426/2022 and CM APPLs.10017/2022, 10018/2022,
                                                19720/2022

                                                MEP INFRASTRUCTURE DEVELOPERS LTD...... Petitioner
                                                             Through: Mr. Mahesh Agrawal, Ms. Aarushi
                                                                      Tiku and Mr. Rishabh Jain, Advs.
                                                             versus

                                                SOUTH DELHI MUNICIPAL CORPORATION AND ORS.
                                                                                          ..... Respondents
                                                             Through: Mr. Sanjay Vashishtha, SC and Mr.
                                                                      Vishal Kumar, Advs. for SDMC.

                                                CORAM:
                                                HON'BLE MR. JUSTICE SACHIN DATTA
                                                             ORDER

% 06.02.2024 List the matter before another bench, subject to orders of Hon'ble the Chief Justice, on 27.02.2024.

SACHIN DATTA, J FEBRUARY 6, 2024/cl This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 07/02/2024 at 22:40:19