Supreme Court - Daily Orders
Principal Commissioner Of Income Tax ... vs Sudhir Sareen (D) Thr Lr Siddharth ... on 15 January, 2016
Bench: Anil R. Dave, Adarsh Kumar Goel
ITEM NO.18 COURT NO.2 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)...CC No(s). 376/2016
(Arising out of impugned final judgment and order dated 06/07/2015
in ITA No. 284/2015 passed by the High Court of Delhi at New Delhi)
PRINCIPAL COMMISSIONER OF INCOME TAX
(CENTRAL - 1), NEW DELHI Petitioner(s)
VERSUS
SUDHIR SAREEN (D) THR LR. SIDDHARTH SAREEN Respondent(s)
(with appln. (s) for c/delay in filing SLP and c/delay in refiling
SLP and office report)
Date : 15/01/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIL R. DAVE
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
For Petitioner(s) Mr. Tushar Mehta,ASG.
Mr. Ritin Rai,Adv.
Mr. Nisha Bagchi,Adv.
Mrs. Anil Katiyar,Adv.
Mr. Jayant Malik,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Tag with SLP(C) No. 11148/2014.
(SUMAN WADHWA) (SNEH BALA MEHRA) AR-cum-PS ASSISTANT REGISTRAR Signature Not Verified Digitally signed by Suman Wadhwa Date: 2016.01.16 12:04:47 IST Reason: