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[Cites 0, Cited by 0] [Section 133] [Entire Act]

State of West Bengal - Subsection

Section 133(3) in The West Bengal Motor Vehicles Rules, 1989

(3)A permit in respect of a public service vehicle may be subject to the condition that its holder shall make provision in such vehicle for the conveyance of a reasonable quantity of passengers' luggage with efficient means for securing it and protecting it against rain.