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[Cites 0, Cited by 7] [Section 26] [Entire Act]

Union of India - Subsection

Section 26(1) in The Reserve Bank of India Act, 1934

(1)Subject to the provi­sions of sub-section (2), every bank note shall be legal tender at any place in India in payment, or on account for the amount expressed therein, and shall be guaranteed by the Central Government.