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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Odisha - Subsection

Section 25(6) in The Orissa Municipal Corporation Rules, 2004

(6)Reservation of vacancies in the posts and services for the candidates belonging to Schedule Caste, Scheduled Tribes, Backward Class of Citizens and Women under the Corporation establishment shall be in the manner as applicable to the posts and services in the Government from time to time.