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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Chattisgarh - Subsection

Section 8(4) in Chhattisgarh Scheduled Castes, Scheduled Tribes and Other Backward Classes (Regulation of Social Status Certification) Rules, 2013

(4)Inquiry officer, where he is not a Competent Officer, after inquiry shall furnish his written Report having clear outcome, along with documentary evidence and recorded oral statements to the Competent Authority, within fifteen days of receiving inquiry orders.