Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31P] [Entire Act] State of Gujarat - Subsection Section 31P(ix) in Gujarat Agricultural Produce Markets (Amendment) Act, 2007 (ix)inspect from time to time the construction work undertaken by the Market Committee and send report of such inspection to the Chairman of the Market Committee,
