Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 18 in The Iron Ore Mines Labour Welfare Cess Rules, 1963 18. Headquarters of an advisory committee. - The headquarters of an Advisory Committee shall be at such place or places as may be fixed by the Central Government.
