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Allahabad High Court

Pramod Kumar Mishra @ Prmod Kumar And ... vs State Of U.P. Thru. Addl. Chief Secy. ... on 10 August, 2023

Author: Rajeev Singh

Bench: Rajeev Singh





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 


?Neutral Citation No. - 2023:AHC-LKO:53344
 
Court No. - 12
 

 
Case :- APPLICATION U/S 482 No. - 7297 of 2023
 
Applicant :- Pramod Kumar Mishra @ Prmod Kumar And Others
 
Opposite Party :- State Of U.P. Thru. Addl. Chief Secy. Prin.Secy. Home And Another
 
Counsel for Applicant :- Piyush Mishra,Amit Mishra
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Rajeev Singh,J.
 

C.M. Application No. 2 of 2023 (Application for Correction).

1. Heard on the application for correction of the order dated 31.07.2023.

2. In view of the submission made by learned counsel for the applicants-petitioners, following correction is being incorporated in the order dated 31.07.2023

3. In second line of the order, "Application U/S 482 No.7297 of 2023 shall be read as "Application U/S 482 No.5440 of 2022"

4. Remaining portion of the order dated 31.07.2023 shall remain intact.

5. Correction application is accordingly allowed.

Order Date :- 10.8.2023 V. Sinha