Allahabad High Court
Pramod Kumar Mishra @ Prmod Kumar And ... vs State Of U.P. Thru. Addl. Chief Secy. ... on 10 August, 2023
Author: Rajeev Singh
Bench: Rajeev Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Neutral Citation No. - 2023:AHC-LKO:53344 Court No. - 12 Case :- APPLICATION U/S 482 No. - 7297 of 2023 Applicant :- Pramod Kumar Mishra @ Prmod Kumar And Others Opposite Party :- State Of U.P. Thru. Addl. Chief Secy. Prin.Secy. Home And Another Counsel for Applicant :- Piyush Mishra,Amit Mishra Counsel for Opposite Party :- G.A. Hon'ble Rajeev Singh,J.
C.M. Application No. 2 of 2023 (Application for Correction).
1. Heard on the application for correction of the order dated 31.07.2023.
2. In view of the submission made by learned counsel for the applicants-petitioners, following correction is being incorporated in the order dated 31.07.2023
3. In second line of the order, "Application U/S 482 No.7297 of 2023 shall be read as "Application U/S 482 No.5440 of 2022"
4. Remaining portion of the order dated 31.07.2023 shall remain intact.
5. Correction application is accordingly allowed.
Order Date :- 10.8.2023 V. Sinha