Section 2(10)(i) in Tamil Nadu Value Added Tax Act, 2006

[Cites 0, Cited by 0] [Section 2(10)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(10)(i) in Tamil Nadu Value Added Tax Act, 2006

(i)any trade or commerce or manufacture or any adventure or concern in the nature of trade, commerce or manufacture, whether or not such trade, commerce, manufacture, adventure or concern is carried on with a motive to make gain or profit and whether or not any profit accrues from such trade, commerce, manufacture, adventure or concern; and

Legal Document View

Unlock Advanced Research with PRISMAI

State of Tamilnadu - Subsection

Section 2(10)(i) in Tamil Nadu Value Added Tax Act, 2006