Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Odisha - Subsection Section 18(5) in The Orissa Ayurvedic Medicine Act, 1960 (5)The term of office and allowance, if any, payable to the members of such Committee, shall be determined by rules made by the Government in this behalf.
